Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(vii) in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997 (vii)Funds allotted by Government or Zila Panchayat for specific functions shall be provided only for those functions without any diversion for other purposes.
