Himachal Pradesh High Court
Pawan Kumar @ Pinku vs . Usha Devi & Ors. A/W Connected Matter on 10 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Pawan Kumar @ Pinku Vs. Usha Devi & ors. a/w connected matter FAOs No.4143 & 4160 of 2013 .
10.08.2023 Present: Ms. Kanta Thakur, Advocate vice Mr. Rajesh Mandhotra, Advocate, for the appellant in FAO No.4143 of 2013 and for respondent No.6 in FAO No.4160 of 2013.
None for respondents No.1 to 5 in both the appeals.
of Mr. Rohit Thakur, Advocate vie Mr. V.S. Rathore, Advocate, for respondents No.6(a) and 6(b) in FAO No.4143 of 2013. rt Mr. Munish Kumar, Advocate, vice Mr. Jagdish Thakur, Advocate, for respondent No.7 in both the appeals.
Learned vice counsel for the appellant in FAO No.4143 of 2013 prays for an adjournment on the ground that the arguing counsel is not available today.
As prayed for, list on 19.10.2023.
( Sushil Kukreja ) Judge August 10, 2023 (VH) ::: Downloaded on - 10/08/2023 20:36:37 :::CIS