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Union of India - Section

Section 51 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

51. Ceremonial- "TEEN JAI " .-Whenever it is desired to give "Teen Jai "on ceremonial parades it will take the form of a personal greeting to the individual concerned. No form of improvised "National Cry "will be used.

"Teen Jai "may be given on ceremonial parades to the President, Vice-President, the Prime Minister and the Home Minister in the following manner:Commander-ParadeName of the personage ....................ki Jai (Repeated 3 times).