Section 37(2)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

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Union of India - Subsection

Section 37(2)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(c)a detailed description of the action to be taken immediately by persons on board to reduce or control the discharge of oil following the incident; and

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Union of India - Subsection

Section 37(2)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010