Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Himachal Pradesh - Subsection Section 12(4) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (4)The Chancellor shall exercise such other powers and perform such other duties, as may be conferred upon him, under this Act or the statutes made thereunder.
