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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(2)Ministry of Social Justice & Empowerment, Department of Disability Affairs shall write to the Central Ministries, State Governments, Union Territory Administrations and earlier awardees inviting nominations for the awards.