Section 14 in The First Statutes of the Footwear Design and Development Institute
14. Schools.
(1)The Institute may offer academic programmes under the following Schools, namely: -(a)School of Footwear;(b)School of Leather Goods and Accessories;(c)School of Fashion;(d)School of Retail and Fashion Merchandise;(e)any other school as may be approved by the Governing Council.(2)The above Schools shall have requisite departments, centres of research, workshops, laboratories and studios, as approved by the Governing Council from time to time.
