Section 14(1) in The First Statutes of the Footwear Design and Development Institute
(1)The Institute may offer academic programmes under the following Schools, namely: -(a)School of Footwear;(b)School of Leather Goods and Accessories;(c)School of Fashion;(d)School of Retail and Fashion Merchandise;(e)any other school as may be approved by the Governing Council.
