Himachal Pradesh High Court
Kusum Lata vs . Hrtc & Ors. on 12 September, 2022
Bench: Sabina, Sushil Kukreja
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CWP No.5054 of 2022 12.09.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Ajay K. Chauhan, Advocate, for the respondents/HRTC.
Learned counsel for the respondents has submitted that the case of the petitioner has been taken with the Finance Department, as the husband of the petitioner was not a bonafide Himachali and requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge ( Sushil Kukreja ) September 12, 2022 Judge (Yashwant) ::: Downloaded on - 12/09/2022 20:06:59 :::CIS