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[Entire Act]
Union of India - Section
Section 25 in Registration and Licensing of Industrial Undertakings Rules, 1952
25. Power supply-
(a)Total requirements proposed to be drawn from-| 26.Staff and labour | Alreadyemployed | Proposedto be employed on implementation of the project |
| (a)Managerial | ||
| (b)Supervisory: | ||
| Non-technical | ||
| (c)Clerical | ||
| (d)Labour: | ||
| Skilled | ||
| Semi-skilled | ||
| Unskilled | ||
| (e)Other categories, if any. |