Section 25(2) in Registration and Licensing of Industrial Undertakings Rules, 1952

[Cites 0, Cited by 0] [Section 25] [Entire Act]

(2)public supply.

(b)In case of own station, give brief particulars of plant in operation.

26.Staff and labour	Alreadyemployed	Proposedto be employed on implementation of the project
(a)Managerial
(b)Supervisory:
Non-technical
(c)Clerical
(d)Labour:
Skilled
Semi-skilled
Unskilled
(e)Other categories, if any.

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