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[Cites 0, Cited by 0] [Section 7(15)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(15)(b) in M.P. Farmers' Organisation Rules, 1999

(b)The estimates for works shall be prepared by the Water Resources Department and works shall be let out to the Farmers' Organisation wherever they come forward for execution of such works at the estimated rates.