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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 65(1)(c) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(c)The State Government, where such order is passed by the Managing Director of the Board or by the Board, within thirty days from the date of such order.