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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3)(c) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(c)[ x x x] [Omitted by M.P. Act No. 23 of 1991.]