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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)Nothing contained in this section shall be applicable to the case of colleges or other educational institutions :-
(a)imparting instructions exclusively in agriculture and allied sciences and admitted or deemed to be admitted to the privileges of the Jawaharlal Nehru Knshi Vishwa Vidyalaya Act, 1963 (No. 12 of 1963); and
(b)imparting instructions exclusively in Music and Fine Arts or either of item and admitted or deemed to be admitted to the privileges of Indira Kala Sangit Vishwavidyalaya Act, 1956 (XIX of 1956).
(c)[ x x x] [Omitted by M.P. Act No. 23 of 1991.]