Section 79(3) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006
(3)The elector shall thereafter forthwith, -(a)proceed to the voting compartment;(b)record his vote by pressing the button on the Balloting Unit against the name and symbol of the candidate for whom he intends to vote; and(c)come out of the voting compartment and leave the polling station.
