Section 79(3)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

(b)record his vote by pressing the button on the Balloting Unit against the name and symbol of the candidate for whom he intends to vote; and

Legal Document View