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State of Rajasthan - Section

Section 1 in The Rajasthan State Road Transport Services (Development) Rules, 1965

1. Short title and commencement.

(1)These rules shall be called the Rajasthan State Road Transport Services (Development) Rules, 1965.
(2)They shall come into force on the date of its publication in the official Gazette.
(3)They shall apply to the State Transport Undertaking known as Rajasthan State Road Transport Corporation and matters and person concerned therewith.