Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(3) in The Rajasthan State Road Transport Services (Development) Rules, 1965 (3)They shall apply to the State Transport Undertaking known as Rajasthan State Road Transport Corporation and matters and person concerned therewith.
