Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Gujarat - Subsection

Section 62(i) in The Gujarat Ayurved University Act, 1965

(i)the Standing Managing Committee shall be known as the Board of Post-Graduate Teaching and Research, and