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[Cites 0, Cited by 0] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)Jail labour may be utilised:—
(a)for the preparation of building materials for the Public Works Department or for private sale, within the jail premises ;
(b)for the construction of works under the Public Works Department in or near the jail; and