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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(1)(b) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(b)for the construction of works under the Public Works Department in or near the jail; and