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[Cites 1, Cited by 21]

Himachal Pradesh High Court

Mohan Meakin Ltd. vs . Shashi Distilleries Pvt. Ltd. on 20 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Mohan Meakin Ltd. Vs. Shashi Distilleries Pvt. Ltd.

CARBC No. 06 of 2017 a/w CARBC No. 8 of 2017 an Ex. Pet. No. 10 of 2018 .

                              CARBC No.     06 of 2017
20.12.2022   Present:         Mr. J.S. Bhogal, Senior Advocate, with Mr. Satish

Sharma, and Nitish Negi, Advocates, for the petitioner.

M/s Rohit Sharma and Anuj Gupta, Advocates, for the respondent.

CARBC No. 06 of 2017 M/s Rohit Sharma and Anuj Gupta, Advocates, for the respondent.

Mr. J.S. Bhogal, Senior Advocate, with Mr. Satish Sharma, and Nitish Negi, Advocates, for the respondent.

Ex. Pet. No. 10 of 2018

Mr. J.S. Bhogal, Senior Advocate, with Mr. Satish Sharma, and Nitish Negi, Advocates, for the DH.

M/s Rohit Sharma and Anuj Gupta, Advocates, for the JD.

Heard further. For continuation of arguments by Mr. J.S. Bhogal, learned Senior Counsel, list on 21st December, 2022.

(Ajay Mohan Goel) Judge December 20, 2022 (bhupender) ::: Downloaded on - 20/12/2022 20:39:43 :::CIS