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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(5) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(5)All the Agencies shall submit a list of successful trainees to the Controlling Authority inter alia indicating therein (a) name and address of the institute, (b) particulars of the training guards/supervisors,
(c)duration of training, (d) performance during training, (e) name and designation of the person authorized to issue certificates.