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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(5)(c) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(c)duration of training, (d) performance during training, (e) name and designation of the person authorized to issue certificates.