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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Odisha - Subsection

Section 132(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)such cashing and bracing are provided to a shaft at an excavation or tunneling work up to the depth of such shaft at an excavation or tunneling work according to the appropriate design for such casing and bracing;