Himachal Pradesh High Court
Tilak Raj Sharma vs . H.P. Khadi & Village Industries on 17 March, 2026
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & Ors.
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CWP No.7968 of 2025 17.03.2026 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Abhishek Nagta, Advocate, for the respondents.
of Adjournment prayed for. List in due course.
rt Ajay Mohan Goel) Judge March 17, 2026 (Rishi) ::: Downloaded on - 17/03/2026 20:34:19 :::CIS