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Himachal Pradesh High Court

Tilak Raj Sharma vs . H.P. Khadi & Village Industries on 17 March, 2026

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & Ors.

.

CWP No.7968 of 2025 17.03.2026 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mr. Abhishek Nagta, Advocate, for the respondents.

of Adjournment prayed for. List in due course.

rt Ajay Mohan Goel) Judge March 17, 2026 (Rishi) ::: Downloaded on - 17/03/2026 20:34:19 :::CIS