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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in Public Debt (Annuity Deposit Certificates) Rules, 1966

(3)The fee referred to in sub-rule (2) shall be paid in multiples of five paise and for this purpose amounts of 21'2 paise and more but less than five paise shall be treated as 5 paise and amounts less than 2112 paise shall be ignored.