Section 7(6)(b) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

(b)the accounts, registers or documents of an employer registered under this Act are seized under sub-section (3) of section 17,

Legal Document View