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[Cites 0, Cited by 0] [Section 20A] [Entire Act]

Bombay Presidency - Subsection

Section 20A(2) in The Bombay Weights and Measures Act, 1932

(2)Every dealer, repairer or manufacturer in any weights or measures or weighing or measuring instruments shall maintain such books, accounts and records, relating to weights or measures or weighing or measuring instruments and in such manner as may be prescribed and shall produce them for inspection in such manner as may be prescribed.]