Himachal Pradesh High Court
Kala Devi And Others vs . Lehnu And Others on 13 September, 2023
Kala Devi and others Vs. Lehnu and others RSA No. 391 of 2022 .
13.09.2023 Present: Mr. Jai Ram Sharma, Advocate, for the appellants.
Mr. Ankush Dass Sood, Sr. Advocate, with Mr. Gaurav Bhardwaj, Advocate, for respondents No.1 and 2.
of Mr. Shiv Pal Manhas, Advocate, for respondents No.3 and 4.
rt CMPs No.18135 and 18136 of 2022 in RSA No. 391 of 2022 List the matter after two weeks, as prayed for.
(Rakesh Kainthla) Judge September 13, 2023 (Chander) ::: Downloaded on - 13/09/2023 20:39:24 :::CIS