Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(2) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004 (2)Section 5 of Orissa General Clauses Act, 1937 shall apply to such repeal in the same manner and to the same extent as it applies to enactment.
