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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 42(a) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(a)shares, scrips, stocks, bonds, debentures, debenture stock , Indian Depository Receipts or other marketable securities of a like nature in or of any incorporated company or other body corporate;