Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(iii) in Punjab Detenus (Conditions of Detention) Order, 1981 (iii)The Superintendent may issue necessary clothes to such deserving detenus as have no clothes of their own at the time of their release.
