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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(b) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(b)ensure implementation of the decisions of the authorities of the Institute and responsible for imparting of instruction and maintenance of discipline in the Institute;