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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

10. Eligibility to participate in the auction.

- (i) No person shall be admitted into the auction hall without the hall ticket issued by the District Panchayat Officer.
(ii)Every person who produce solvency certificates equivalent to one and half time of upset price shall be admitted to participate in the auction.
(iii)The Persons who are in default of any dues to Gram Panchayat or the Mines and Geology Department are ineligible to participate in the auction.
(iv)In case of Boatsmen Co-operative Society who can participate in the auction in respect of areas like water tanks, ponds and from where sand is to be lifted in Boats in place of solvency certificate, a statement of annual audited statement of accounts audited by the Co-operative Department of the preceding year or in its absence, the previous preceding year is sufficient.