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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3) in Maharshi Dayanand Saraswati University Act, 1987

(3)The Board may call upon any such college or institution so inspected to take within a specified period, such action as may appear to it to be necessary.Chapter - VIIAutonomous Colleges, Institutions and University Departments