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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Bengal Presidency - Subsection

Section 35(2)(e) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(e)prescribing the manner in which a scheme may be modified, if necessary, under section 5, sub-section (2), and clause (b) of subsection (1) of section 8;