Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5)(v) in Manonmaniam Sundaranar University Act, 1990

(v)The Vice-Chancellor shall be entitled, on medical grounds of otherwise, to leave without pay for a period not exceeding three months during the term of his office: