Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 324] [Entire Act] State of Rajasthan - Subsection Section 324(14) in The General Rules (Civil), 1986 (14)[ Register of closed Registers (Reg. 46A) ] [Added by Notification No. I/S.R.O., dated 6.2.1991-Rajasthan Gazette, Ordinary, Part VII, dated 23.5.1991, page 28.]