- The following registers shall be maintained in all Civil Courts:-(1)Register of Civil Suits (Reg. 34);(2)Register of Civil Suits Disposed of (Reg. 35);(3)Register of applications for execution of decrees and orders (Reg. 36);(4)Register of disposal of Applications for execution of decrees and orders (Reg. 37);(5)Register of Miscellaneous Judicial cases not relating to other cases (Reg. 38);(6)Register of Returned Documents (Reg. 39);(7)Register showing the classification and value of suits instituted (Reg. 40);(8)Register of Miscellaneous Cases judicial, relating to other cases (Reg. 41);(9)Register of persons committed to jail (Reg. 42);(10)Register of proceeding taken in execution of orders received from the High Court (Reg. 43);(11)Register of records requisitioned and returned (Reg. 44);(12)Register of person summoned and examined (Reg. 45);(13)Register of injunctions and stay orders (Reg. 46);(14)[ Register of closed Registers (Reg. 46A) ] [Added by Notification No. I/S.R.O., dated 6.2.1991-Rajasthan Gazette, Ordinary, Part VII, dated 23.5.1991, page 28.]
