Himachal Pradesh High Court
Jarnail Singh vs . H.P. Gramin Bank on 14 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Jarnail Singh vs. H.P. Gramin Bank .
Cr. Revision No. 633 of 2022 14.07.2023 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioner.
Mr. Basant Pal Thakur, Advocate, for the respondent.
Cr.MP No. 2482 of 2023 No reply is intended to be filed on behalf of the respondent.
In view of averments made in the application, the same is allowed and last opportunity of one week is granted to the applicant to comply with the order dated 18.11.2022.
Application stands disposed of.
Cr.MP No. 2469 of 2023.
In view of order passed in application i.e. Cr.MP No. 2482 of 2023, this application has become infructuous.
Cr. Revision No. 633 of 2022As prayed, list for consideration on 31.07.2023.
( Sushil Kukreja )
July 14, 2023 Judge
(subhash)
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