Himachal Pradesh High Court
Jarnail Singh vs . H.P. Gramin Bank on 28 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Jarnail Singh Vs. H.P. Gramin Bank Cr. Revision No. 650/2022 28.06.2023 Present: Ms. Mamta, Advocate, for the petitioner.
.
Mr. Anirudh Sharma, Advocate, for the respondent.
Cr. MP No. 2227/2023No reply to the application is intended to be filed on behalf of the respondent.
In view of the averments made in the application, the same is allowed and four weeks' further time, by way of last opportunity, is granted to the applicant/petitioner to comply with the order dated 25.11.2022.
Application stands disposed of.
Cr. Revision No. 650/2022As prayed, list on 3rd August, 2023.
( Sushil Kukreja ) Judge 28th June, 2023 (raman) ::: Downloaded on - 28/06/2023 20:37:05 :::CIS