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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(d) in Statutes of the Homoeopathy University, Jaipur, 2011

(d)to examine ways and means to augment the finances of the University, and to rationalize expenditure, and submit proposals thereon to the President;