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[Cites 0, Cited by 0] [Section 892] [Entire Act]

State of Uttar Pradesh - Subsection

Section 892(2) in Rules under the United Provinces Excise Act, 1910

(2)He shall enter separately in the book the quantity of malt, corn, sugar, hops and hop substitutes which he intends to use in his next brewing and also the day and hour when such next brewing is intended to take place.