Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(1) in The Haryana Sports Council Act, 2016 (1)It shall be the duty of every District Sports Council to perform such functions of the State Sports Council, as may be delegated to it by the State Sports Council from time to time.
