Section 11 in The Haryana Sports Council Act, 2016
11. Functions of District Sports Council.
(1)It shall be the duty of every District Sports Council to perform such functions of the State Sports Council, as may be delegated to it by the State Sports Council from time to time.(2)Without prejudice to the generality of the functions referred to in sub-section (1), the District Sports Council shall perform the following functions, namely:-(a)co-ordinate the activities of the Corporation Sports Council, Municipal Sports Council, Town Sports Council and Block Sports Council and other sports organizations in the district;(b)organize sports events, competitions or tournaments within the district; and(c)perform such other functions as the State Sports Council may specify by general or specific order.(3)The District Sports Council shall discharge its functions in appropriate manner jointly with other Government agencies, non-Government institutions, educational institutions and other organizations engaged in sports and games and shall also act according to the directions of the State Sports Council, as received in writing.
