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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(9) in University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018

9.1Consultancy Assignments. - The consultancy rules, terms, conditions and the model of revenue sharing between institutions and consultantteachers shall be as per the UGC Consultancy Rules to be provided separately.