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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(a) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(a)provide for the use of the occupants and of persons visiting the premises for the purposes of profession, trade, business, recreation or any other work necessary parking-space and parking facilities within the site as stipulated in Appendix - H;