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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(e) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977

(e)In Clause (iv) after the words "billet of wood" the words less than one metre in length" existed which have been deleted vide Orissa Gazette, Extraordinary No. 242, dated 24.2.1978.